CONTINENTAL PILING & EXCAVATION PVT LTD Vs. CLOUD 9 PROJECTS PVT LTD
LAWS(NCLT)-2017-5-77
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 31,2017
Continental Piling And Excavation Pvt Ltd
Appellant
VERSUS
Cloud 9 Projects Pvt Ltd
Respondents
JUDGEMENT
- (1.) Notice to the respondent Dasti returnable on 3' July 2017.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.