CONTINENTAL PILING & EXCAVATION PVT LTD Vs. CLOUD 9 PROJECTS PVT LTD
LAWS(NCLT)-2017-5-77
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 31,2017

Continental Piling And Excavation Pvt Ltd Appellant
VERSUS
Cloud 9 Projects Pvt Ltd Respondents

JUDGEMENT

- (1.) Notice to the respondent Dasti returnable on 3' July 2017.;


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