STATE BANK OF INDIA Vs. GARG INOX LTD
LAWS(NCLT)-2017-7-290
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 21,2017

STATE BANK OF INDIA Appellant
VERSUS
GARG INOX LTD Respondents

JUDGEMENT

- (1.) Additional affidavit has been filed by the petitioners. No reply has been filed by the respondents who had put in their appearance on the last date of hearing, neither is anyone put on their behalf today.
(2.) The matter has been argued out by the learned counsel for the petitioner. To come up for orders on 24th July 2017.;


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