Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Applicant/ Operational Creditor. None present for Respondent. Proof of dispatch of notice of date of hearing filed.
(2.) Notice by courier returned unserved. Notice by registered post is awaited. List the matter on 03.10.2017.;