C GANAPATHY Vs. ARUNA HOTELS LIMITED
LAWS(NCLT)-2017-5-316
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 31,2017

C GANAPATHY Appellant
VERSUS
ARUNA HOTELS LIMITED Respondents

JUDGEMENT

- (1.) Mr.G.V Mohankumar, counsel for applicant present Ms.D.Revathi Karthick, Counsel for respondent present and submitted that she has not been provided with the copy of the application.
(2.) Counsel for applicant is directed to provide copies of application along with documents today itself. The matter is posted for filing of reply by the respondent and arguments.
(3.) Put up on 05.06.2017 at 02.30 P.M.;


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