JUDGEMENT
Shiv Ram Bairwa, Member -
(1.) Today, Shri Adeel Ahmed, Advocate for petitioner appeared and requested for one week time to file one complete set of petition, compliance affidavit in terms of notification No. G.S.R 1119 (E) dated 7.12.2016 and affidavit of service as per rule 6 (2) of Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016. List the matter on 31.05.2017.;
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