BANKE BEHARI CONSTRUCTION PVT LTD Vs. REGISTRAR OF COMPANIES WEST BENGAL

LAWS(NCLT)-2017-11-645

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 21,2017

Banke Behari Construction Pvt Ltd Appellant

VERSUS

REGISTRAR OF COMPANIES WEST BENGAL Respondents

- (1.) No one is present from the either side. List on 01/01/2018.;