PSL LTD Vs. EDELWEISS ASSETS RECOUNSTRUCTION CO LTD & ORS
LAWS(NCLT)-2017-8-295
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 16,2017

Psl Ltd Appellant
VERSUS
Edelweiss Assets Recounstruction Co Ltd And Ors Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advoeate Mr. Navin Pahwa present for Corporate Debtor/ Applicant. Learned Advocate Mr. Anip Gandhi present for Respondent no. 1.
(2.) Learned Advocate Mr. Sunil Bhavsar present for Respondent no. 5. Learned Advocate Mr. Bhadrish Raju with Learned Advocate Dhruv Tuliya present for Intervener.
(3.) Learned Counsels appearing for both sides represented that stay in force. List the matter on 30.08.2017.;


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