JUDGEMENT
Manorama Kumari, Member -
(1.) Learned Advocate Mr. Pratik Thakkar present for operational Creditor/Petitioner. Learned Advocate Mr. Rohan Shah present for Respondent.
(2.) Learned Advocate Mr. Rohan Shah filed Vakalatnama for Respondent.
(3.) Both sides submitted that the matter is settled between the parties.;
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