JERINT JACOB K Vs. ORIEN KURIES & LOANS PVT LTD
LAWS(NCLT)-2017-12-329
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 12,2017

JERINT JACOB K Appellant
VERSUS
Orien Kuries And Loans Pvt Ltd Respondents

JUDGEMENT

Ch Mohd Sharief Tariq, Member - (1.) Irp in person present and submitted an Application under section 33(1)(a) of IBC, 2016. Matter is posted for final arguments. Put up on 05.01.2018 at 10.30 A.M.;


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