Manorama Kumari, Member - (1.) Learned Advocate Ms. Nikitha Menon i/b India Law LLP present for Financial Creditor/ Applicant. Learned Advocate Mr. Sharvil Majmudar present for Respondent(Corporate Debtor) .
(2.) Learned Advocate Mr. Sharvil Majmudar filed Vakalatnama for Respondent (Corporate Debtor) .
(3.) Respondent prayed for adjournment as they have not received notice for today's hearing.;