JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Ms. Natasha Sutaria present for Financial Creditor/ Petitioner. Learned FCA Mr. Navinkumar Mandowara present for Corporate Debtor.
(2.) Learned FCA Mr. Navinkumar Mandowara filed Memorandum of Appearance for Corporate Debtor. Proof of service on notice filed. Affidavit of petitioner filed stating that no other proceedings are pending.
(3.) Petitioner filed certificate of Registration issued by RBI and Memorandum of Association of the Petitioner.;
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