KALPESH KHUSHADAS GORADIA Vs. MADHU TEX INDUSTRIES LTD
LAWS(NCLT)-2017-11-635
NATIONAL COMPANY LAW TRIBUNAL
Decided on
November 21,2017
Kalpesh Khushadas Goradia
Appellant
VERSUS
Madhu Tex Industries Ltd
Respondents
JUDGEMENT
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(1.) Cf No. 1449/ I&BP/NCLT/MB/M AH/2017
(2.) Looking at the Consent Terms tiled by the Petitioner, this Company Petition is dismissed as withdrawn.;
(2.) Looking at the Consent Terms tiled by the Petitioner, this Company Petition is dismissed as withdrawn.;
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