JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Siddhartha Datta vith Learned Advocate Mr. Nirag Pathak with Learned Advocate Mr. Shalin Jani j/b Shardul Amarchand Mangaldas present for Applicant.
(2.) None present for Respondent in IA 417/2017. Proof of service of copy of application on financial creditor and corporate debtor filed.
(3.) Applicant is-directed to inform the date of hearing to financial creditor and corporate debtor and shall file proof of service. w - List the matter on 08.01.2018.for hearing. i Dated this the 21st day of December, 2017.;
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