VIVEK AGARWAL Vs. KANAK RESSOURCE MANAGEMENT LTD
LAWS(NCLT)-2017-5-57
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 23,2017

Vivek Agarwal Appellant
VERSUS
KANAK RESSOURCE MANAGEMENT LTD Respondents

JUDGEMENT

M.M. Kumar, member - (1.) Order Reserved.;


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