RE Vs. AKSHARA ESTATES PVT LTD & ORS

LAWS(NCLT)-2017-12-388

NATIONAL COMPANY LAW TRIBUNAL

Decided on December 13,2017

RE Appellant

VERSUS

Akshara Estates Pvt Ltd And Ors Respondents

- (1.) No one is present in Court. Petition is dismissed for default of the party.;