JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. M. N Marfatia with Learned Advocate Mr. Rahil Jain present for Operational Creditor/ Applicant. None present for Respondent. Proof of service of date of hearing filed. Heard arguments of learned Counsel for Applicant. It is noticed that bank account statement of the applicant not filed. Applicant is directed to file bank statement in which his salary is deposited by the company. List the matter on 26.07.2017.;
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