JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Mohit Gupta with Learned Advocate Mr. Karan Valecha i/b A.R. Gupta & Associates present for Corporate Debtor/ Petitioner. Learned Advocate Mr. Lalit Patel present for Respondent No. 1. None present for Respondent (HDB Finance) .
(2.) None present for Respondent (Tata Capital Financial Service Ltd) . Learned Advocate Mr. Pranav Desai present for Respondent no. 5 (SIDBI) . Learned Advocate Mr. Pranav Desai filed Vakalatnama for Respondent (SIDBI) . Reply filed by Tata Capital Finance Service Ltd.
(3.) Documents as per the order dated 07.11.2017 filed by the petitioner. Heard arguments of learned Counsel for petitioner and learned Counsel for Respondents. Orddr reserved.;
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