VERTIV ENERGY PRIVATE LIMITED Vs. TECPRO SYSTEMS LIMITED
LAWS(NCLT)-2017-6-123
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 27,2017

VERTIV ENERGY PRIVATE LIMITED Appellant
VERSUS
TECPRO SYSTEMS LIMITED Respondents

JUDGEMENT

- (1.) Even on the second call no one has put in appearance on behalf of the petitioner In the interest of justice, the hearing is deferred to 04.07.2017.
(2.) In the meanwhile, respondent may file its reply with a copy in advance to the learned counsel for the petitioner.;


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