AMIANTIT FIBER GLASS INDUSTRIES INDIA PVT LTD Vs. PROJECT MANAGEMENT GROUP & JD CONSULTANTS
LAWS(NCLT)-2017-9-86
NATIONAL COMPANY LAW TRIBUNAL
Decided on
September 08,2017
AMIANTIT FIBER GLASS INDUSTRIES INDIA PVT LTD
Appellant
VERSUS
PROJECT MANAGEMENT GROUP And JD CONSULTANTS
Respondents
JUDGEMENT
-
(1.) Tcp No.957/ T&-RP/NCLT/MB/MAH/2017
None present.
(2.) On verification of the record, since it appears that Form under Insolvency & Bankruptcy Code, 2016 has not been filed on or before 15.7.2017, this Company Petition is abated with liberty as mentioned in the Notification dated 29.6.2017.;
(2.) On verification of the record, since it appears that Form under Insolvency & Bankruptcy Code, 2016 has not been filed on or before 15.7.2017, this Company Petition is abated with liberty as mentioned in the Notification dated 29.6.2017.;
Copyright © Regent Computronics Pvt.Ltd.