K N CHOWDHURY & CO Vs. DIABARI TEA COMPANY LTD

LAWS(NCLT)-2017-11-835

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 30,2017

K N Chowdhury And Co Appellant

VERSUS

Diabari Tea Company Ltd Respondents

- (1.) No one is present. Petition is dismissed for default of the party.;