UMA CHAMNLAL ANAND Vs. MACKS HARD PVT LTD
LAWS(NCLT)-2017-6-252
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 23,2017

UMA CHAMNLAL ANAND Appellant
VERSUS
MACKS HARD PVT LTD Respondents

JUDGEMENT

- (1.) The Learned Representatives of both the sides are presnt.
(2.) The Offies from the ROC and OL Offies are also Presnt.
(3.) A Report is called for submitted and considered.;


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