Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Pavan Godiawala with Learned Advocate Mr. Ishan Shah present for Corporate Debtor/ Applicant. None present for Respondent.
(2.) Applicant filed proof of service of notice on Financial creditors. None present for creditors. Heard arguments of learned Counsel for Applicant. Order reserved.;