PACIFIC MAINTENANCE SERVICES PVT LTD Vs. JDS APPARESL PVT LTD
LAWS(NCLT)-2017-8-334
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 18,2017

PACIFIC MAINTENANCE SERVICES PVT LTD Appellant
VERSUS
Jds Apparesl Pvt Ltd Respondents

JUDGEMENT

R Varadharajan, Member - (1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be taken up. Hence, at the request made by the petitioner, the matter is posted for hearing on 24th August 2017.;


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