ELECTROSTEEL STEEL LTD Vs. IMPERIA STRUCTURES LTD
LAWS(NCLT)-2017-8-20
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 02,2017

ELECTROSTEEL STEEL LTD Appellant
VERSUS
IMPERIA STRUCTURES LTD Respondents

JUDGEMENT

- (1.) A copy of the order dated 26.07.2017 be furnished to the learned counsel for the petitioner for onward transmission to the Insolvency Professional appointed in pursuance of order dated 21.07.2017 passed by National Company Law Tribunal, Kolkata Bench initiating the Corporate Resolution Insolvency Process.
(2.) List for further consideration on 25.08.2017.;


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