JUDGEMENT
Bhaskara Pantula Mohan, Member -
(1.) This present petition has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "Sid-Maha Engineering Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) This petition is filed before NCLT, Mumbai Bench on 21st September, 2017 under provisions of S. 252 of the Act. And thereafter listed for hearing on 5th October, 2017 and then on 15th November, 2017.
(3.) The Petitioner Company was incorporated as Sid-Maha Engineering Private Limited with the RoC, Pune on 2nd November, 2010 as a Private Company in the city of Pune, Maharashtra having having CIN: U29295PN2010PTC137679.;
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