IN RE Vs. HELPLINE HOSPITALITY PVT LTD

LAWS(NCLT)-2017-4-17

NATIONAL COMPANY LAW TRIBUNAL

Decided on April 21,2017

IN RE Appellant

VERSUS

HELPLINE HOSPITALITY PVT LTD Respondents

- (1.) Renntifv this case for further consideration on 24th April 2017.;