- (1.) Learned Advocate Mr. Raju Kothari present for Financial Creditor/ Petitioner. Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu Shah present for Respondent.
(2.) Proof of service of notice of date of hearing on Respondent filed.
(3.) Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu Shah filed Vakalatnama for Respondent.;