Manorama Kumari, Member - (1.) Learned Advocate Mr. Maunish Pathak present for Operational Creditor/Petitioner. Learned Advocate Mr. Raheel Patel with Learned Advocate Mr. Arjun Joshi Mb Nanavati Associates present for Respondent.
(2.) Proof of service on Respondent filed.
(3.) Learned Advocate Mr. Raheel Patel with Learned Advocate Mr. Arjun Joshi i/b Nanavati Associates Filed Vakalatnama for Respondent.;