R S POLYCHEM Vs. EKDANTAM INFRA PVT LTD
LAWS(NCLT)-2017-7-31
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 05,2017

R S POLYCHEM Appellant
VERSUS
EKDANTAM INFRA PVT LTD Respondents

JUDGEMENT

- (1.) The limited dispute in this case pertains to the remuneration of IRP. It has now been settled at Rs. 75 thousand which shall be accepted by him as his full and final payment. Petition disposed off.;


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