J J PLASTALLOYS PVT LTD Vs. MERIDIAN EXTRUSIONS PVT LTD
LAWS(NCLT)-2017-12-839
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 11,2017

J J Plastalloys Pvt Ltd Appellant
VERSUS
Meridian Extrusions Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Arjun Sheth present for Operational Creditor/Petitioner. None present for Respondent. Proof of dispatch of copy of petition on Respondent filed. Petitioner shall file proof of service of copy of petition on Respondent.
(2.) Petitioner is directed to serve notice of date of hearing on Respondent along with copy of order and copy of petition under acknowledgment and file proof of service. Registry is directed to serve notice of date of hearing on Respondent along with copy of order under acknowledgment.
(3.) Respondent shall file its objections, if any, serving a copy in advance to petitioner.;


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