JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Amaya Gokhale with Learned Advocate Mr. Nirag Pathak present for Financial Creditor/ Petitioner. Learned Senior Advocate Mr. M R Bhatt with Learned Advocate Ms. Kreena Parekh i/b Learned Advocate Mr. Arjun Sheth present for Respondent/ Corporate Debtor.
(2.) Material papers relating to proceedings in OA 243/2013 before DRT -III, Mumbai filed.
(3.) Copy of the plaint relating the proceedings pending before Colombo High Court filed.;
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