Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Natasha Sutaria present for Financial Creditor/ Applicant. None present for Respondent.
(2.) Proof of dispatch and service of application on Respondent filed.
(3.) Applicant is directed to issue notice of date of hearing along with copy of this order to the Respondent and shall file proof of service.;