AJIT KUMAR Vs. R G RESIDENCY PVT LTD

LAWS(NCLT)-2017-5-86

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 11,2017

AJIT KUMAR Appellant

VERSUS

R G RESIDENCY PVT LTD Respondents

JUDGEMENT

M.M. Kumar, member - (1.) On the request made by the learned counsel for the parties to amicably settle their disputes, the hearing is deferred to 16.05.2017.;

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