AHULWALIA CONSTRUCTION GROUP Vs. OSL HEALTHCARE PVT LTD

LAWS(NCLT)-2017-7-111

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 31,2017

AHULWALIA CONSTRUCTION GROUP Appellant

VERSUS

OSL HEALTHCARE PVT LTD Respondents

M.M. Kumar, member - (1.) On the request made by the learned Counsel for the petitioner, hearing is deferred to 17th August, 2017.;