- (1.) Learned Advocate Mr. Maulik Nanavati i/b Nanavati & Co. present for Applicant. Learned Advocate Ms. Lilu K Bhaya present for Respondent (MGVCL) in IA 328/2017.
(2.) Learned Advocate Ms. Lilu K Bhaya filed Vakalatnama for Respondent (MGVCL) .
(3.) Respondent shall file its objections, if any, serving copy in advance to other side on or before 03.11.2017.;