JUDGEMENT
R P Nagrath, Member -
(1.) Mr. Yogesh Goel, Advocate for Mr.Gaurav Goel, Advocate for Applicant/Financial Creditor. Mr. Ashok Gupta, Advocate for respondents.
(2.) There is an error in the Registration Number of the Insolvency Professional. Request is made by the counsel for the Applicant to allow correction to be carried out by them. Arguments heard. Order reserved.;
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