GAWADE CONSTRUCTIONS PVT LTD Vs. STARWING DEVELOPERS PRIVATE LIMITED
LAWS(NCLT)-2017-7-350
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 25,2017

GAWADE CONSTRUCTIONS PVT LTD Appellant
VERSUS
STARWING DEVELOPERS PRIVATE LIMITED Respondents

JUDGEMENT

- (1.) Cf 1163/ I&BP/NCLT/MB/MAH72017 On perusal of this application and the statement of accounts filed by the Petitioner, the same not being in accordance with the statutory mandate as mentioned under section 9(3) (c) of the Insolvency and Bankruptcy Code, 2016, the Petitioner is directed to obtain a Certificate from Bank as envisaged under respective Section and file same on next date of hearing.
(2.) List this matter on 2.8.2017.;


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