JUDGEMENT
R.P. Nagrath, Member -
(1.) Learned counsel for the petitioner seeks time to file affidavit of compliance. Let the same be filed before the next date.
(2.) It is submitted that the connected matter is fixed before this Tribunal on 23.10.2017. List the matter for arguments on 23.10.2017 along with CP No.162/2016 RT CP No.191/Chd/Hry/2017.;
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