SUNIL KUMAR JAIN & ORS Vs. ABG SHIPYARD LTD & ORS
LAWS(NCLT)-2017-12-377
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 12,2017

SUNIL KUMAR JAIN And ORS Appellant
VERSUS
ABG SHIPYARD LTD And ORS Respondents

JUDGEMENT

- (1.) Learned Advocate. Mr. Aniram Ghoshal with Learned Advocate Mr. Monaal Davawala i/b Learned Advocate Mr. Paurami Sheth present for Applicant. Learned Advocate Mr. Maulik Nanavati i/b Nanavati & Co present for Respondent No.2. Learned Advocate Mr. Sahil Shah with Learned Advocate Mr. Abhishek Mukherjee present for Respondent No. 16 (ICICI Bank Ltd) in IA 348/2017.
(2.) Rp represented that meeting of COC held and certain resolutionXwere passed as per the direction by this Authority and the same will be placed on record within two days.
(3.) List the matter on 12.01.2018.;


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