STEEL INDIA CORPORATION Vs. SHREE RADHA RAMAN PACKAGING PVT LTD
LAWS(NCLT)-2017-7-53
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 07,2017

STEEL INDIA CORPORATION Appellant
VERSUS
SHREE RADHA RAMAN PACKAGING PVT LTD Respondents

JUDGEMENT

- (1.) Ld. Counsel for the petitioner has been informed about the communication received from the office of the IBBI, naming the Insolvency Professional.
(2.) The details of the Interim Resolution Professional are Mr. Deepak Garg Regn No: (IBBI/IPA-001/IP-00085/2016-17/ 1750) SCO-7, First Floor, 5R/1 Near HDFC Bank, B. K. Chowk N.I.T. Faridabad-121001 Haryana Email: deepak@aajvca.com Mobile No.: 9811064105.
(3.) The IRP shall file his report within the statutory period and shall take all steps as required under Section 15, 17 & 18 of the Code.;


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