JUDGEMENT
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(1.) Learned Advocate Mr. Sharvil Majmudar present for Operational Creditor/ Petitioner. Learned Advocate Mr. Anip Gandhi present for Respondent.
(2.) Proof of service of notice of date of hearing on Respondent filed. i Learned Advocate Mr. Anip Gandhi filed Vakalatnama for Respondent. Bank certificate filed. For objections of Respondent, if any, and for hearing before admission, list the matter on 07.11.2017.;
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