JUDGEMENT
Shiv Ram Bairwa, Member -
(1.) Today, Ms. Monika Singh appeared and filed Vakalatanama on behalf of respondent. Counsel for petitioner requested for one weeks time to file compliance affidavit in terms of Rule 5 Companies (Transfer of pending proceedings) Rules 2016 and affidavit of service under rule 4 (3) of the Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016. List the matter on 26.05.2017.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.