Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Natasha Sutaria present for Financial Creditor/ Applicant. Learned Advocate Mr. Nisarg Desai i/b Nanavati Associates present for Respondent.
(2.) Objections not filed.
(3.) Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent.;