RAJENDRA SHARMA Vs. ANIL SPECIAL STEEL INDUSTRIES LTD
LAWS(NCLT)-2017-12-203
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 19,2017

RAJENDRA SHARMA Appellant
VERSUS
ANIL SPECIAL STEEL INDUSTRIES LTD Respondents

JUDGEMENT

- (1.) Notice to show cause for 18th January, 2018 to the respondents be issued as to why this petition be not admitted. Process dasti. List the matter on 18th January, 2018.;


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