GUDEARTH HOMES INFRACON PVT LTD & ORS Vs. VEEBRO TECHNOPLAST PVT LTD
LAWS(NCLT)-2017-7-101
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 25,2017

GUDEARTH HOMES INFRACON PVT LTD And ORS Appellant
VERSUS
VEEBRO TECHNOPLAST PVT LTD Respondents

JUDGEMENT

- (1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be taken up. Hence, at the joint request of the parties, the matter is posted for hearing on 1st August, 2017.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.