- (1.) Learned Advocate Mr. Jaimin Dave present for Operational Creditor/ Petitioner.
(2.) Learned Advocate Mr. Harmish Shah present for Respondent. It is noticed that this matter is not given correct number as can be seen from the register and in fact CP (IB) 125/2017 was allotted to some other case. Hence depending upon the date of listing this case no. shall be treated as CP(IB) 12gA/2017 and Registry is directed to make entries in the register accordingly.
(3.) At request of learned Counsel for Respondent for filing objections and for hearing before admission in case no settlement is reached by 26.10.2017. List the matter on 26.10.2017.;