RAHUL SAYAL Vs. S S CONBUILD PVT LTD
LAWS(NCLT)-2017-7-404
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 28,2017

Rahul Sayal Appellant
VERSUS
S S Conbuild Pvt Ltd Respondents

JUDGEMENT

R. Varadharajan, Member - (1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be taken up. Hence, at the joint request of the parties, the matter is posted for hearing on 3rd August 2017.;


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