Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Mehul Surti with Learned Advocate Mr. Rajesh Girir present for Operational Creditor/ Applicant. None present for Respondent.
(2.) Proof of service of copy of application on Respondent filed.
(3.) Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service.;