SHALIMAR PAINTS LTD Vs. VADRAJ CEMENT LTD
LAWS(NCLT)-2017-9-437
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 25,2017

SHALIMAR PAINTS LTD Appellant
VERSUS
Vadraj Cement Ltd Respondents

JUDGEMENT

- (1.) Tcp No. 395/I&BP/NCLT/MB/MAH/2017
(2.) The Counsel for the Petitioner and Corporate Debtor are present.
(3.) For the Petitioner Counsel has stated that the case has been settled, this Petition is hereby dismissed as withdrawn looking at Consent Terms filed by the Petitioner.;


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