TRUSTLINE REAL ESTE PVT LTD Vs. BAYA WAVER LTD
LAWS(NCLT)-2017-9-260
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 18,2017

Trustline Real Este Pvt Ltd Appellant
VERSUS
Baya Waver Ltd Respondents

JUDGEMENT

- (1.) Learned Counsel for the Petitioner states that reply was filed on Thursday that is 14.09.2017. Learned Counsel for the Petitioner requests for four days' time to file rejoinder.
(2.) Let the rejoinder me be filed on or before 23.09.2017 with a copy in advance to the counsel opposite. List on 5th October 2017.;


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